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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)No person shall be appointed as a salaried teacher of the Vishwavidyalaya, except on the recommendations of a selection committee constituted for the purpose in accordance with the provisions of the statutes.