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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(3)Beside other registers/records as required, the licensee shall also maintain the following registers/records, at the local offices.
(a)Separate register of application for new service connection, enhancement of load, temporary supply, reduction of load, change of name, etc.
(b)Service connection register
(c)Security Deposit register
(d)Connection charges collection register
(e)Fuse call register
(f)Interruption in power supply register
(g)Disconnection and Reconnection of service connection register
(h)Meter replacement register
(i)Distribution transformer register with load details
(j)Estimates register
(k)Work order register