Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(3)(a) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006 (a)Separate register of application for new service connection, enhancement of load, temporary supply, reduction of load, change of name, etc.