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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 66(1)(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(b)details of securities dematerialised, rematerialised on behalf of beneficial owners with whom it has entered into an agreement;