Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977 (i)partly with the requirements specified in the said rules and partly with the requirements specified in any of the said two Appendices;
