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Union of India - Section

Section 2 in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

2. Equivalent arrangements for carriage of grain.

- A ship to which the Merchant Shipping (Carriage of Grain) Rules, 1974, apply may, instead of complying with the requirements of the said rules comply with the requirements specified in either Appendix I or Appendix II to this Order :Provided that no such ship shall be permitted to comply
(i)partly with the requirements specified in the said rules and partly with the requirements specified in any of the said two Appendices;
(ii)party with the requirements specified in the said Appendix I and partly with requirements specified in the said Appendix II.
Appendix IEquivalent arrangements to those prescribed in the Merchant Shipping (Carriage of Grain) Rules, 1974.Definitions :