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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)The Presiding Officer shall at the close of the poll prepare a separate ballot paper account in Form 21 for election to the office of Chairman and Member from each constituency.