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State of Madhya Pradesh - Section

Section 64 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

64. Account of ballot paper.

(1)The Presiding Officer shall at the close of the poll prepare a separate ballot paper account in Form 21 for election to the office of Chairman and Member from each constituency.
(2)The ballot paper accounts prepared under sub-rule (1) shall be enclosed in separate covers with the words "Ballot Paper Account" superscribed thereon, alongwith constituency number and name of Mandi Committee for election of Member and constituency number and name of Mandi Committee for election of Chairman, as the case may be.