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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(XI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XI)A candidate is required to mark responses himself/herself in the Answer Sheet but where a candidate is unable to mark his/her response on the Answer Sheet because of some accident or any other handicap, he/she can be provided a scribe who shall be arranged by the Board only after receiving written request from the candidate or his/her representative at least one day before the commencement of the Test.