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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(4)(b) in Dev Sanskriti Vishwavidyalaya Act, 2002

(b)To provide for instruction in all branches of humanities, Yagyopathy, Mantra Vigyan etc., medicines including proper stress on Ayurved, Plant Kingdom available in Uttaranchal, studies of Vedas, Environmental Science including Yagyopathy, rural and urban development keeping the culture of Uttaranchal in view, Engineering and Technology including mitigation of natural calamities, disaster management, self-employment through training for rural entrepreneurship development with special reference to Uttaranchal, its climates and geography, information technology for both male and female students in such a way that the essence of self-employment is propagated among them. The University will make special provisions to promote Bhartiya Sanskriti among the students in special perspective of Uttaranchal culture.