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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(5) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(5)The Samvida Shala Shikshaks appointed under these rules shall be governed by the Chhattisgarh Panchayat Seva (Achran) Niyam, 1998.