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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Bihar - Subsection

Section 172(e) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(e)every ladder is-
(i)secured so as to prevent undue swaying;
(ii)equally and properly supported on each of its upright;
(iii)so used as not to cause undue sagging; and
(iv)placed as nearly as possible at an inclination of four in one;