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State of Bihar - Section

Section 172 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

172. Construction and safe use.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)every ladder or step-ladder used in building or other construction work is of good construction, made of sound material and of adequate strength for the purpose for which such ladder or step-ladder is used;
(b)when a ladder is used as a means of communication, such ladder is lashed to a fixed structure so that while working on such ladder it does not slip;
(c)a ladder or step-ladder does not stand on loose bricks or other loose packing and has a level and firm footing;
(d)where it is required, in case of use of fixed ladders, sufficient foot-hold and hand-hold are provided for use by the building worker;
(e)every ladder is-
(i)secured so as to prevent undue swaying;
(ii)equally and properly supported on each of its upright;
(iii)so used as not to cause undue sagging; and
(iv)placed as nearly as possible at an inclination of four in one;
(f)the use of all ladders and step-ladders conform to the relevant national standards for their use.