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State of Rajasthan - Section

Section 13 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

13. Commencement of service.

(1)Except as otherwise provided by or under these Regulations, service of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to him by the Managing Director; provided that he reports before noon, otherwise his service shall commence from the next following working day.
(2)"Service" includes the period during which an employee is on duty as well as on leave duly authorised by the Managing Director but does not include any period during which an employee is absent from duty without permission or overstays his leave unless specially permitted by the Managing Director.Section 2 - Probation