Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (3)Police Officers with apptitute and sensitivity must be selected at Child Welfare Police Officer not exceeding 45 years of age.
