Section 160 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
160. Inspection and maintenance of pile-driving equipment.
- The employers ensure at a construction site of a building or other construction work that ;(a)pile-driving equipment is not taken into use until it has been inspected by a responsible person and found to be safe for such use;(b)pile-driving equipment is in use and is inspected by a responsible person for such inspection at suitable intervals to ensure safety to the building worker working on such equipment;(c)all pile lines and pulley blocks are inspected by a responsible person before the beginning of each shift of piling operations.
