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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Uttar Pradesh - Subsection

Section 160(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)pile-driving equipment is in use and is inspected by a responsible person for such inspection at suitable intervals to ensure safety to the building worker working on such equipment;