Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(5) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (5)No appeal shall lie from any order of the Court under sub-section (3) or (4).
