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State of Madhya Pradesh - Section

Section 27 in The M.P. Jan Shiksha Adhiniyam, 2002

27. Volunteer resource support.

(1)The State Government shall endeavour to encourage human volunteer resource support to elementary education. Retired teachers who are local residents can be enrolled for voluntary teaching in local schools enlisted on the basis of decision by Parent Teacher Association approved by Education Committee/Urban local body.
(2)The Parent Teacher Association shall prepare a panel of volunteers who have requisite academic qualification to become a teacher. Such volunteers may impart education with the approval of Education Committee or urban local body free of remuneration.