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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)The State Government shall endeavour to encourage human volunteer resource support to elementary education. Retired teachers who are local residents can be enrolled for voluntary teaching in local schools enlisted on the basis of decision by Parent Teacher Association approved by Education Committee/Urban local body.