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State of Jammu-Kashmir - Section
Section 84A in Jammu and Kashmir Panchayati Raj Rules, 1996
84A. [ Constitution of Panchayats Advisory Committee.] [Inserted vide SRO-262 dated 12-7-1999.]
- There shall be a Panchayat Advisory Committee for purpose of carrying out provisions of the Act which shall comprise the following namely :| 1. | Financial Commissioner (Revenue) | (Chairman person). |
| 2. | Dy. Commissioner of concerned district | Members. |
| 3. | Registrar Co-operative Society | Member. |
| 4. | Dy. Commissioner (Central) with Financial Commissioner(Revenue) | Member Secretary. |