Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(1) in Arunachal Pradesh Indian Medicine Council Act, 2013 (1)The State Council shall furnish such reports copies of its minutes, abstracts and information to the State Government as the Government may require.
