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State of Arunachal Pradesh - Section

Section 11 in Arunachal Pradesh Indian Medicine Council Act, 2013

11. Furnishing information to state Government.

(1)The State Council shall furnish such reports copies of its minutes, abstracts and information to the State Government as the Government may require.
(2)The State Government may publish in such manner as it may deem fit, any report and copy, abstract or other information furnished to it under this section.