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Union of India - Section

Section 78 in Gold (Control) Act, 1968

78. Adjudication.

- Any confiscation may be adjudged or penalty may be imposed under this Act-
(a)without limit, by a Gold Control Officer, not below the rank of a collector of Central Excise or of Customs;
(b)subject to such limits as may be specified in this behalf, by such other Gold Control Officer, not below the rank of a superintendent of Central Excise, as the Central Government may, by notification, authorise in this behalf.