Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 78] [Entire Act] Union of India - Subsection Section 78(b) in Gold (Control) Act, 1968 (b)subject to such limits as may be specified in this behalf, by such other Gold Control Officer, not below the rank of a superintendent of Central Excise, as the Central Government may, by notification, authorise in this behalf.
