Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(1) in The Bonded Labour System (Abolition) Ordinance, 1975 (1)The Rajasthan Land Development Corporation Ordinance, 1974 (Rajasthan Ordinance No. 20 of 1974) is hereby repealed.
