Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(19) in Tamil Nadu Combined Development and Building Rules, 2019

(19)Rain water harvesting provisions as prescribed in rule 63 shall be provided.