Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(5) in Rajasthan Transparency in Public Procurement Rules, 2013 (5)Similar procedure for sealing and marking of bids shall be adopted for Technical and Financial bids, if two part bids have been invited.
