Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 15, Cited by 0]

Rajasthan High Court - Jaipur

Abhishek Gehlot Son Of Shri Ajay Singh ... vs Union Of India on 13 April, 2022

Author: Vinod Kumar Bharwani

Bench: Vinod Kumar Bharwani

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

   S.B. Criminal Miscellaneous Bail Application No. 4086/2022

Abhishek Gehlot Son Of Shri Ajay Singh Gehlot, Aged About
39 Years, Resident Of Sainik Nagar, Bhiyali Bera, Mandore,
Jodhpur 342304 ( At Present Lodged In Central Jail Jaipur)
                                                                       ----Petitioner
                                      Versus
Union Of India, Through Special Public Prosecutor.

----Respondent For Petitioner(s) : Mr. Sudhir Sangal Mr. Ravi Kant Chandok Mr. Mukesh Kumar For Respondent(s) : Ms. Mahi Yadav with Mr. Yatharth Gupta.

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order Order Reserved on 07.04.2022 Date of Pronouncement 13.04.2022 izkFkhZ&vfHk;qDr dh vksj ls /kkjk 439 n.M izfdz;k lafgrk ds rgr ;g tekur izkFkZuk i= Case No. DGGI/INV/GST/3064/2021-Gr-B- O/OADG-DGGI-JZU-Jaipur vijk/k varxZr /kkjk 132¼1½ dsUnzh; oLrq ,oa lsokdj vf/kfu;e] 2017 esa tekur ij fjgk fd;s tkus dh izkFkZuk ds lkFk is'k fd;k x;k gSA nksuksa i{kkas dh cgl lquh ,oa i=koyh dk voyksdu fd;kA fo}ku vfHkHkk'kd izkFkhZ&vfHk;qDr dk rdZ jgk fd izkFkhZ&vfHk;qDr dks bl izdj.k esa fcuk fdlh vk/kkj ds fyIr ekurs gq, fxjQ~rkj fd;k x;k gSA izkFkhZ&vfHk;qDr dks vkjksfir vijk/k ls tksM+us ds dze esa dksbZ lqlaxr+ lk{;

(Downloaded on 13/04/2022 at 09:27:34 PM)

(2 of 5) [CRLMB-4086/2022] miyC/k ugha gSA vuqla/kku ds nkSjku lacaf/kr vf/kdkjh }kjk ek= laHkkoukvksa ds vk/kkj ij vkdyu djrs gq, izkFkhZ&vfHk;qDr ds fo:) 39-93 djksM+ :i;s dh dj vioapuk@th,lVh fd;s tkus dk vkjksi yxk;k gSA mudk ;g Hkh dFku jgk fd vuqla/kku ds nkSjku izkFkhZ&vfHk;qDr ds /kkjk 70 th,lVh ,DV ds rgr ntZ dFkuksa dks eq[; :i ls bl izdj.k dk vk/kkj cuk;k x;k gS] ftldk lk{; esa dksbZ fof/kd egRo ugha gSA ekuuh; loksZPp U;k;ky; }kjk fofHkUu U;kf;d fofu"p;ksa esa izfrikfnr fl)kUrksa ds vuqlkj ,sls dFkuksa ds vk/kkj ij vfHk;qDr ds fo:) dksbZ izfrdwy mi/kkj.kk dk;e ugha dh tk ldrh gSA lkFk gh mDr c;kuksa esa vafdr rF;ksa dk izkFkhZ&vfHk;qDr Lo;a }kjk [k.Mu Hkh fd;k x;k gSA bl ekeys esa lgvfHk;qDr ujs"kpUnz ,oa orZeku izkFkhZ&vfHk;qDr nksuksa ds fo:) dj vioapuk ds vkjksi esa vkjksi i= izLrqr fd;k x;k gSA lgvfHk;qDr ujs"kpUnz dk tekur vkosnu bl U;k;ky; dh led{k ihB ls Lohdkj gks pqdk gS vkSj mlds leku gh orZeku izkFkhZ&vfHk;qDr dk izdj.k gSA ekeys esa vuqla/kku o cjknexh dh leLr dk;Zokgh iw.kZ dh tkdj vkjksi i= izLrqr fd;k tk pqdk gSA izdj.k ewyr% nLrkosth lk{; ij vk/kkfjr gS] tks leLr cjken gks pqds gSaA nLrkostkr dh lR;rk dk fu/kkZj.k lk{; ds nkSjku r; gksuk gSA izdj.k dh vUoh{kk esa le; yxuk LokHkkfod gSA vkjksfir vijk/k esa vf/kdre ikap o'kZ dh ltk dk izko/kku gSA vfuf"prdky ds fy;s izkFkhZ&vfHk;qDr dks U;kf;d vfHkj{kk esa j[kus dk dksbZ vkSfpR; ugha gSA mijksDr rdksZa ds vk/kkj ij tekur dk ykHk fn;s tkus dh izkFkZuk dh xbZA mUgksaus vius leFkZu esa fuEu U;kf;d fofu"p;ksa dk voyEc fy;kA

1. CIT Vs. M/s. Dhingra Metal Works [(2010) 328 ITR 384 (DEL)]

2. Kishore Wadhwani Vs. State of M. P. [2020 (43) G.S.T.L. 145 (M.P.)]

3. Naresh Chandra Jajra Vs. UOI [S. B. Criminal Misc Bail Application No. 1914/2022]

4. Dhananjay Singh Vs. UOI [S. B. Criminal Misc Bail Application No. 18825/2021]

5. Khet Singh Vs. State [Bail Application No. 861/2021]

6. M/s. Make My Trip (India) Pvt. Ltd. Vs. Union of India & Ors. [W.P. (C) 525/2016]

7. M/s. Make My Trip (India) Pvt. Ltd. Vs. Union of India & Ors. [C.A. No. 8081/2018 & C. A. No. 8082/2018]

8. M/s. Jayachandran Alloys (P) Ltd. Vs. The Superintendent of GST and Central Excise & Ors.

[Writ Petition No. 5501/2019] (Downloaded on 13/04/2022 at 09:27:34 PM) (3 of 5) [CRLMB-4086/2022] blds foijhr ifjoknh foHkkx dh vksj ls mifLFkr fo}ku vf/koDrk us tekur vkosnu dk ?kksj fojks/k djrs gq, dFku fd;k gS fd izkFkhZ&vfHk;qDr ij ifjokn esa vafdr fofHkUu QeksZa dk Hkkxhnkj@drkZ/krkZ gksrs gq, 39-93 djksM+ :i;s dk v?kksf'kr fQfuLM eky cukdj ,oa mldk fcuk fcy dkVs rFkk ml ij fu;ekuqlkj ns; dj@VSDl vnk fd;s fcuk mDr jkf"k dh th,lVh dh pksjh djus dk vkjksi gSA izkFkhZ&vfHk;qDr ds /kkjk 70 th,lVh ,DV ds rgr gq, c;kuksa ds vk/kkj ij cjkenxh dh dk;Zokgh lEikfnr dh xbZ gS] ftlds rgr dj vioapuk dk vkjksi izekf.kr ik;k x;k gSA mDr c;ku lk{; esa xzkg~; gSaA mudk ;g Hkh dFku jgk fd blh izdkj dh dj pksjh ds vU; ekeyksa esa bl U;k;ky; dh led{k ihB }kjk tekur vkosnu [kkfjt fd;s x;s gSaA izdj.k esa xEHkhj vkjksi gSaA vr% tekur vkosnu [kkfjt fd;s tkus dh izkFkZuk dh xbZA mUgksaus vius rdksZa ds leFkZu esa fuEu U;kf;d fu.kZ; izLrqr fd;sA

1. Mahender Mangal Vs. Union of India, S.B. Criminal Misc. Bail Application No.13041/2021 (decided by Rajasthan High Court).

2. Lalit Goyal Vs. Union of India, S.B. Criminal Misc. Bail Application No.13042/2021 (decided by Rajasthan High Court).

3. Raj Kumar Sharma Vs. Union of India, S.B. Criminal Misc. Bail Application No.11339/2021 (decided by Rajasthan High Court).

4. RishiRaj Swami Vs. Union of India, S.B. Criminal Misc. Bail Application No.11286/2021 (decided by Rajasthan High Court).

5. Anil Kumar Vs. Union of India, S.B. Criminal Misc. Bail Application No.10608/2021 (decided by Rajasthan High Court).

6. Abhishek Singhal Vs. Union of India, S.B. Criminal Misc. Bail Application No.6304/2021 (decided by Rajasthan High Court).

7. Ramchandra Vishnoi Vs. Union of India, Himmat Singh Bhati Vs. Union of India & Hemant Tyagi Vs. Union of India, S.B. Criminal Misc. Bail Application Nos.13104/2021, 13015/2021 and 13106/2021 (decided by Rajasthan High Court).

8. Vinaykant Ameta Vs. Union of India, S.B. Criminal Misc. Bail Application No.18243/2021 (decided by Rajasthan High Court).

(Downloaded on 13/04/2022 at 09:27:34 PM)

(4 of 5) [CRLMB-4086/2022]

9. Ashok Kumar Sihotiya Vs. Union of India, S.B. Criminal Misc. Bail Application No.9808/2021 and S.B. Criminal Misc. Second Bail Application No.15140/2021 (decided by Rajasthan High Court).

10. Mahendra Saini Vs. State of Rajasthan, S.B. Criminal Misc.

Bail Application No.7564/2021 (decided by Rajasthan High Court).

11. Sumit Dutta Vs. Union of India, S.B. Criminal Misc. Bail Application No.5371/2021 and S.B. Criminal Misc. Second Bail Application No.10359/2021 and S.B. Criminal Misc. Third Bail Application No.15193/2021 (decided by Rajasthan High Court).

12. Nimmagadda Prasad Vs. CBI, (2013) 7 SCC 466.

13. Rajesh Goyal Vs. Union of India, 2012 (284) ELT 164.

14. Ram Narain Popli Vs. Central Bureau of Investigation, 2003(1) SCR 119.

15. Serious Fraud Investigation Office Vs. Nittin Johari, Criminal Appeal No.1381/2019.

16. P.V. Ramana Reddy Vs. Union of India, SLP (Crl) No.4430/2019.

17. P.V. Ramana Reddy Vs. Union of India, Writ Pettiion No.4767/2019 (decided by Telengna High Court)

18. State of Gujrat Vs. Mohanlal Jitamalji Porwal, (1987) 2 SCC 364.

19. Himani Munjal Vs. Union of India, Cr. Misc. Bail NO.10350/2018 (decided by Rajathan High Court)

20. Sandeep Goyal, Rajesh Arora Vs. Union of India, Cri. Misc. Bail Application No.1405/2019 (decided by Rajasthan High Court).

21. Mukat Behari Sharma Vs. Union of India, Criminal Misc. Bail No.1238/2019 (Decided by Rajasthan High Court).

22. Amal Mubarak Salim Al Reiyami Vs. Union of Inda, Shilpa Uttam Chand @ Faiza Vs. Union of India, Abul Ali Jaleel Vs. Union of India, Cri. Misc. Bail Appl. Nos.1870, 1547 and 1257 of 2015 (decided by Rajasthan High Court).

23. Prasanta Kumar Sarkar Vs. Ashis Chatterjee & Anr., Cri. Appeal No.2086/2010 (decided by Hon'ble Supreme Court).

24. Bharat Raj Punj Vs. Commissioner of Central Goods And Service Tax, S.B. Criminal Writ No.76/2019 (decided by Rajasthan High Court).

25. Suresh Sharma Vs. State of Rajasthan, Criminal Misc. Bail Application No.7225/2014 (Downloaded on 13/04/2022 at 09:27:34 PM) (5 of 5) [CRLMB-4086/2022] (Decided by Rajasthan High Court).

26. Syed Mohammad Zama Vs. State of Rajasthan, Najibullah & Another Vs. State of Rajasthan, Criminal Misc. Bail Application Nos.11193, 13466 of 2014 (decided by Rajasthan High Court).

nksuksa i{kksa dh vksj ls izLrqr rdksZa] fordksZa ,oa izLrqr U;kf;d fu.kZ;ksa esa izfrikfnr fl)kUrksa ij euu fd;kA i=koyh ij miyC/k rF;kRed fLFkfr ds voyksdu ls ;g fLFkfr lkeus vkrh gS fd bl ekeys esa orZeku izkFkhZ&vfHk;qDr ,oa lgvfHk;qDr ujs"kpUn ds f[kykQ dj vioapuk ¼th,lVh pksjh½ ds vkjksi esa izdj.k ntZ gksdj nksuksa vfHk;qDrx.k ds f[kykQ ckn vuqla/kku vkjksi i= izLrqr gqvk gSA nksuksa vfHk;qDrx.k ij th,lVh dh pksjh ds vkjksi gSa] ftlds dze esa fopkj.k ds nkSjku lk{; vkuk "ks'k gSA lgvfHk;qDr ujs"kpUn dk tekur vkosnu ,dyihB QkStnkjh fofo/k tekur vkosnu la[;k&1914@2022 fnukad 25-02-2022 dks bl U;k;ky; dh led{k ihB ls Lohdkj gks pqdk gSA izkFkhZ&vfHk;qDr fnukad 24-12-2021 ls fxjQ~rkj gksdj fujUrj vfHkj{kk esa gSA izdj.k vuU; :i ls eftLVªsV U;k;ky; ds vUoh{kk ;ksX; gS] ftldh vUoh{kk iw.kZ gksus esa le; yxus dh lEHkkouk gSA ekeys ds leLr rF;ksa o ifjfLFkfr;ksa dks /;ku esa j[krs gqw,] xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izkFkh dh vksj ls izLrqr ;g tekur vkosnu Lohdkj fd;s tkus ;ksX; gSA ifj.kker% izkFkhZ vfHk'ksd xgyksr dh vksj ls izLrqr ;g tekur vkosnu Lohdkj fd;k tkrk gSA ;fn izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls cqyk;k tk,] mifLFkfr gsrq ipkl gtkj :i;s dk cU/k&i= ,oa iPphl&iPphl gtkj :i;s dh nks izfrHkwfr;kWa izLrqr dj rLnhd djok ns rFkk mldh fdlh vU; izdj.k esa vko';drk u gks rks mls tekur ij fjgk dj fn;k tk,A (VINOD KUMAR BHARWANI),J Pradeep Thawani/88 (Downloaded on 13/04/2022 at 09:27:34 PM) Powered by TCPDF (www.tcpdf.org)