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[Cites 0, Cited by 0] [Section 14D] [Entire Act]

State of Jharkhand - Subsection

Section 14D(iv) in Jharkhand Academic Council Act, 2002

(iv)The Controller of Examinations shall assist the Council in the conduct of all examinations (Intermediate +2, Secondary, Madrasa and Madhyama Sanskrit) and the timely publication of the result thereof.]