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State of Jharkhand - Section

Section 14D in Jharkhand Academic Council Act, 2002

14D. [ Qualification and Duties of Controller of Examinations. [Added by Act No. 02 of 2007.]

- (i) The Controller of examinations shall be a whole-time officer of the Council.
(ii)He shall be person having 10 year's experience of University administration or as a teacher in a University or College, possessing a high second class master's degree of the University or an equivalent qualification.
(iii)He shall be appointed by the Council.
(iv)The Controller of Examinations shall assist the Council in the conduct of all examinations (Intermediate +2, Secondary, Madrasa and Madhyama Sanskrit) and the timely publication of the result thereof.]