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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(68) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(68)"jhot (land reserved for drain)" means a strip of land permanently left open for drainage purposes. It is not to be used as an access way or a street and is not to be included as a part of setbacks;