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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 65(1)(b) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(b)The Board, where such order is passed by the committee of the Board within thirty days from the date of order; and