Bombay High Court
Shri. Sunil Mohan Balwadkar And Ors vs State Of Maharashtra And Ors on 23 September, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 80 OF 2022
In
WRIT PETITION 7885 OF 2010
Mr. Jayant Lunawat ....APPLICANT
V/S
The State Of Maharashtra Through The Govt. ....RESPONDENT
Pleader And Ors.
WITH WRIT PETITION NO. 7954 OF 2012 Shri. Sunil Mohan Balwadkar And Ors ....PETITIONER V/S Pune Municipal Corporation, Pune And Ors ....RESPONDENT WITH WRIT PETITION NO. 7885 OF 2010 Jayant Lunawat ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7985 OF 2021 Manoj Bajirao Balwadkar And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7986 OF 2021 Page 1/3 ::: Uploaded on - 23/09/2022 ::: Downloaded on - 24/09/2022 21:54:36 ::: Sunil Mohan Balwadkar And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH CONT. PETITION STAMP NO. 20604 OF 2021 Jayant Lunawat ....PETITIONER V/S Vikram Kumar, The Commissioner, Pune ....RESPONDENT Municipal Corporation WITH WRIT PETITION STAMP NO. 25432 OF 2019 Shri. Sunil Mohan Balwadkar And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 989 OF 2020 Babarao Venkatrao Gitte And Anr ....PETITIONER V/S Pune Municipal Corporation And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 23rd September, 2022 Page 2/3 ::: Uploaded on - 23/09/2022 ::: Downloaded on - 24/09/2022 21:54:36 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/11/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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