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State of Madhya Pradesh - Section

Section 21 in The M.P. Jan Shiksha Adhiniyam, 2002

21. Rajya Shiksha Kendra.

(1)There shall be a Rajya Shiksha Kendra at State level. The Rajya Shiksha Kendra shall be responsible for co-ordination, supervision and support of the Jan Shiksha Yojana at the State level. The Rajya Shiksha Kendra shall merge within it the existing functions of State Council of Educational Research and Training, Directorate of Adult Education and other project units for Elementary Education in the State.
(2)The Rajya Shiksha Kendra shall be responsible for activities such as planning, budgeting, monitoring and academic and financial management of elementary education and total literacy in the State. The Kendra shall discharge such other functions as may be prescribed.