Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)There shall be a Rajya Shiksha Kendra at State level. The Rajya Shiksha Kendra shall be responsible for co-ordination, supervision and support of the Jan Shiksha Yojana at the State level. The Rajya Shiksha Kendra shall merge within it the existing functions of State Council of Educational Research and Training, Directorate of Adult Education and other project units for Elementary Education in the State.