Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 892] [Entire Act] State of Uttar Pradesh - Subsection Section 892(4) in Rules under the United Provinces Excise Act, 1910 (4)He shall, at least two hours before the hour entered for brewing, enter the time when all the worts will be drawn off the grains in the mashtun.