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[Cites 0, Cited by 0] [Section 144(1)] [Section 144] [Entire Act]

State of Tripura - Subsection

Section 144(1)(b) in Tripura Panchayats Act, 1993

(b)provide for carrying out any work or measures likely to promote health, safety, education, Comfort convenience, or social or economic comfort or cultural well-being of the inhabitants of District.