Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Tripura - Subsection

Section 144(1) in Tripura Panchayats Act, 1993

(1)Subject to the general or special orders of the State Government, Zilla Parishad may-
(a)incur expenditure on education or medical relief ; or
(b)provide for carrying out any work or measures likely to promote health, safety, education, Comfort convenience, or social or economic comfort or cultural well-being of the inhabitants of District.