Section 29(3) in The Karnataka Public Libraries Act, 1965
(3)Every Village Service Library Committee shall consist of,-(a)the Travelling Librarian visiting the service station in the village who shall ex-officio be the Chairman and convener of the Committee;(b)two teachers of educational institutions in the area served by the service station, nominated by the Chief Librarian of the District;(c)two persons from among the registered borrowers in the area served by the service station, nominated by the Chief Librarian of the district.
