Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(3)(c) in The Karnataka Public Libraries Act, 1965 (c)two persons from among the registered borrowers in the area served by the service station, nominated by the Chief Librarian of the district.