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Union of India - Section

Section 4 in The Indian Police Service (Regulation of Seniority) Rules, 1988

4. Inter-se Seniority of the Officers.

- The inter-se Seniority of the officers who are assigned the same year of allotment shall be in the following order and in each category the inter-se seniority shall be determined in the following manner: -
(i)direct recruit officers shall be ranked inter-se in the order of merit as determined in accordance with rule 10 of the Indian Police Service (Probation) Rules, 1954;
(ii)[ Promotee officers shall be ranked inter-se in the order in which their names are arranged by the Commission for the purpose of appointment to the Service by promotion.] [Amended vide Notification No.14014/14/2000-AIS(I)-B dated 30.08.2005 (GSR No.550E dated 30.08.2005)]
[Omitted] [Proviso omitted vide Notification No.14014/14/2000-AIS(I)-B dated 30.08.2005 (GSR No.550E dated 30.08.2005)]