Section 4(ii) in The Indian Police Service (Regulation of Seniority) Rules, 1988
(ii)[ Promotee officers shall be ranked inter-se in the order in which their names are arranged by the Commission for the purpose of appointment to the Service by promotion.] [Amended vide Notification No.14014/14/2000-AIS(I)-B dated 30.08.2005 (GSR No.550E dated 30.08.2005)]
