Section 16(2) in The U.P. State Electricity Board Services of Engineers Regulations, 1970
(2)to submit declarations-(a)of his relationship to any person employed under the Board;(b)of his being free from debt;(c)of all immovable property including house property owned or acquired by him or by a member of his family dependent on him, full and accurate details of all such property being given by him in the form prescribed in Appendix 'G'; and(d)for serving the Board loyally and faithfully in the form prescribed in Appendix 'H'.
