Section 16(2)(c) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

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State of Uttar Pradesh - Subsection

Section 16(2)(c) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(c)of all immovable property including house property owned or acquired by him or by a member of his family dependent on him, full and accurate details of all such property being given by him in the form prescribed in Appendix 'G'; and

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State of Uttar Pradesh - Subsection

Section 16(2)(c) in The U.P. State Electricity Board Services of Engineers Regulations, 1970