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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The unit rate and conditions subject to which loans may be made on the security of gold jewels and silverware shall be such as the Registrar may fix. The limit up to which such loan can be granted to a depositor shall be such as may be fixed by the National Bank for Agriculture and Rural Development.