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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(ii) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

(ii)Promotion to a Selection post shall be on the basis of merit with due regard to seniority. The appropriate Selection Committee shall judge the merit and suitability of eligible employees within the zone of conSideration in accordance with the procedure laid down by the Executive Committee for promotion taking into account the record of service including Confidential Reports and recommend the order in which promotions may be made.