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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in Bihar Payment of Wages (Procedure) Rules, 1965

(2)These Rules shall apply to factories as defined in clause (m) of Section 2 of the Factories Act, 1948 (63 of 1948) and to the industrial establishments as defined in clause (ii) of Section 2 of the Act except railways, mines and oil-fields and shall come into force at once.