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State of Bihar - Section

Section 1 in Bihar Payment of Wages (Procedure) Rules, 1965

1. Short title and application.

(1)These Rules may be called the Bihar Payment of Wages (Procedure) Rules, 1965.
(2)These Rules shall apply to factories as defined in clause (m) of Section 2 of the Factories Act, 1948 (63 of 1948) and to the industrial establishments as defined in clause (ii) of Section 2 of the Act except railways, mines and oil-fields and shall come into force at once.