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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(1)(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(a)a fee of Rs. 200/- in the shape of a demand draft favouring the Executive Engineer concerned or in cash;